Kerala High Court
Faisal Edappally vs Station House Officer on 19 November, 2021
Author: V Shircy
Bench: V Shircy
Bail Appl. No.6667/2021 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHIRCY V.
Friday, the 19th day of November 2021 / 28th Karthika, 1943
BAIL APPL. NO. 6667 OF 2021
CRIME NO.549/2021 OF Nadapuram Police Station, Kozhikode
PETITIONERS:
1. FAISAL EDAPPALLY AGED 53 YEARS S/O POCKER HAJI, VALIYALATH HOUSE,
KUNIGAD P.O, PURAMERI VIA, KOZHIKODE-673593.
AND 3 OTHERS.
RESPONDENTS:
1. STATION HOUSE OFFICER NADAPURAM POLICE STATION, KOZHIKODE-673504.
and another
This Bail application again coming on for orders upon perusing the
petition and this court's order dated 28/10/2021 and upon hearing the
arguments of M/S S.RAJEEV, Advocate for the petitioners and the Public
Prosecutor for the respondents, the court passed the following:
ORDER
For report of the learned Public Prosecutor posted to 30.11.2021 along with BA.No.7777/2021.
Interim order is extended till 30.11.2021.
Sd/- SHIRCY V. JUDGE 19-11-2021 /True Copy/ Assistant Registrar