Supreme Court - Daily Orders
Raj Narain (Since Deceased And ... vs Deputy Director Of Consolidation . on 7 April, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.33 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No....../2017
CC No(s).6783/2017
(Arising out of impugned final judgment and order dated 16/09/2016
in WP No.11176/1975 passed by the High Court Of Judicature at
Allahabad)
RAJ NARAIN (SINCE DECEASED AND SUBSTITUTED
BY LEGAL HEIRS) Petitioner(s)
VERSUS
DEPUTY DIRECTOR OF CONSOLIDATION AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 07/04/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Manish Shanker Srivastava, Adv.
Mr. Mohd. Tauseef, Adv.
For Ms. Minakshi Vij,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Signature Not Verified Court Master Digitally signed by SANJAY KUMAR Date: 2017.04.08 11:37:32 IST Reason: