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[Cites 0, Cited by 0] [Section 367(1)] [Section 367] [Entire Act]

State of Rajasthan - Subsection

Section 367(1)(i) in The General Rules (Civil), 1986

(i)General letters and circulars containing no general instructions or orders, but only calling for information or explanation in regard to particular matters, (e.g. questions in Parliament or Legislative Assembly or remarks in Audit Inspection Reports).