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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(1)(f) in The Indian Forest Act, 1927

(f)fells any tree or [removes] [Substituted by M.P. Act No. 9 of 1965.] any timber so as to damage any tree reserved as aforesaid;