Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Tea (Distribution and Export) Control Order, 2005

(d)"Chairman" means the Chairman of the Tea Board and includes any person exercising for the time being the powers of the Chairman;