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[Cites 0, Cited by 0] [Section 136D] [Entire Act]

State of Tamilnadu - Subsection

Section 136D(18) in The Tamil Nadu Co-Operative Societies Act, 1983

(18)The Registrar shall ensure conduct of audit and certification of accounts of the State Apex Co-operative Ban k and the Central Co-operative Banks by chartered accountants appointed by such bank from a panel approved by the National Bank.