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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(4)(e) in The U.P. Go-Seva Ayog Adhiniyam, 1999

(e)is, without obtaining leave of absence from the Ayog, absent from three consecutive meetings of the Ayog; or