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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(3)(b) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(b)appoint a representative for a class of consumers/parties to present combined pleadings/affidavits and documents, as also to present the case of such class of consumers/parties;