Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Odisha - Subsection Section 17(1) in The Orissa Goshala Rules, 1985 (1)The general management and control of the Federation shall vest in a committee called the Executive Committee consisting of the Chairman, Vice-Chairman, Secretary, Treasurer and Registrar of the Federation.
