Supreme Court - Daily Orders
Commr.Of Cen.Exc.Chennai-Iii vs M/S Tafe-Psd on 4 July, 2016
Bench: Dipak Misra, C. Nagappan
ITEM NO.55 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 34905/2011
(Arising out of impugned final judgment and order dated 27/06/2011
in CMA No. 1772/2011 passed by the High Court of Madras)
COMMR.OF CEN.EXC.CHENNAI-III Petitioner(s)
VERSUS
M/S TAFE-PSD & ANR. Respondent(s)
(with interim relief and office report)
Date : 04/07/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Tushar Mehta, ASG
Mr. Yashank Adhyaru, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Ms. Shirin Khajuria, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s) Mr. M. P. Devanath, AOR
Ms. L. Chamaya, Adv.
Mr. Aditya Bhattacharya, Adv.
Mr. Anandh K., Adv.
Mr. Hemant Bajaj, Adv.
Mr. Abhishek Anand, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Signature Not Verified(Gulshan Kumar Arora) (H.S. Parasher) Digitally signed by GULSHAN KUMAR ARORA Court Master Court Master Date: 2016.07.06 14:45:49 IST Reason: