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State of Odisha - Section

Section 52 in The Orissa Survey and Settlement Rules, 1962

52. Settlement Rent Roll.

- The Settlement Rent Roll shall comprise the copy of the record-of-rights as finally published and maintained under Sub-section (2) of Section 16 with the rent fixed under Section 20 incorporated therein :Provided that it may not show the rent payable immediately before the fixation of such rent under Section 20.