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State of Rajasthan - Section

Section 97 in Ajmer Development Authority Act, 2013

97. Repeal and savings.

(1)The Ajmer Development Authority Ordinance, 2013(Ordinance No. 20 of 2013) is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the Ajmer Development Authority Ordinance, 2013(Ordinance No. 20 of 2013) shall be deemed to have been done or taken under this Act.