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[Cites 0, Cited by 6] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(1) in The Employees' State Insurance Act, 1948

(1)The Corpora­tion may, subject to the condition of previous publica­tion, make regulations, not inconsistent with this Act and the rules made thereunder, for the administration of the affairs of the Corporation and for carrying into effect the provisions of this Act.