Supreme Court - Daily Orders
Brawn Laboratories Ltd. vs Fittydent International Gmbh on 29 April, 2022
ITEM NO.42 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. S.P.S. LALER
IA 20616/2021, in Petition(s) for Special Leave to Appeal (C)
No(s). 4948/2020
BRAWN LABORATORIES LTD. Petitioner(s)
VERSUS
FITTYDENT INTERNATIONAL GMBH Respondent(s)
IA No. 20616/2021 - CONDONATION OF DELAY IN FILING THE SPARE
COPIES)
Date : 29-04-2022 These matters were called on for hearing today.
For Petitioner(s) Ms. Eccha Shukla,Adv.
Ms. Awantika,Adv.
Mr. Mareesh Pravir Sahay, AOR
For Respondent(s)
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Await service report from Ministry of Law and Justice in respect of sole respondent.
List again on 29.07.2022.
S.P.S. LALER Registrar Signature Not Verified MG Digitally signed by MADHU GROVER Date: 2022.05.04 16:02:59 IST Reason: