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Supreme Court - Daily Orders

Brawn Laboratories Ltd. vs Fittydent International Gmbh on 29 April, 2022

     ITEM NO.42                        REGISTRAR COURT. 2                  SECTION XIV

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS


                                       BEFORE THE REGISTRAR SH. S.P.S. LALER

     IA 20616/2021, in Petition(s) for Special Leave to Appeal (C)
     No(s). 4948/2020

     BRAWN LABORATORIES LTD.                                                      Petitioner(s)

                                                       VERSUS

     FITTYDENT INTERNATIONAL GMBH                                                 Respondent(s)


      IA No. 20616/2021 - CONDONATION OF DELAY IN FILING THE SPARE
     COPIES)

     Date : 29-04-2022 These matters were called on for hearing today.



     For Petitioner(s)                     Ms. Eccha Shukla,Adv.
                                           Ms. Awantika,Adv.
                                           Mr. Mareesh Pravir Sahay, AOR

     For Respondent(s)


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Await service report from Ministry of Law and Justice in respect of sole respondent.

List again on 29.07.2022.

S.P.S. LALER Registrar Signature Not Verified MG Digitally signed by MADHU GROVER Date: 2022.05.04 16:02:59 IST Reason: