Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

State of Tripura - Subsection

Section 24(5)(a) in Tripura Value Added Tax Act, 2004

(a)in case of an individual, by the individual himself, and where the individual is absent, by some person duly authorized by him in this behalf;