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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Karnataka - Subsection

Section 48(iii) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(iii)To undertake the study of bottlenecks in the implementation of the provisions of the Constitution and the laws relating to Panchayat Raj Institutions and to suggest reforms.