Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 1046 in Rules under the United Provinces Excise Act, 1910

1046. Procedure and guiding principles governing appointment of Head Salesman, etc.

- (5) The Collector shall invite applications and select HeadSalesman, Salesman and Assistant Salesman, if any. While no particular educational qualifications are prescribed for any post it would be desirable that preference is given to the educated unemployed provided that they are otherwise suitable. The Collector shall have full discretion in making appointments :Provided that no person shall be appointed as Head Salesman, Salesman or Assistant Salesman who is an old licensee or is related to any sitting or previous excise/opium licensee or had any previous connection with excise/ opium business in any capacity other than of a paid employee at a State managed shop.