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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(2)(c) in Sardar Patel University Act, 1955

(c)report to the Senate its opinion [after consulting the Academic Council] [These words were inserted by Gujarat 8 of 1966, Section 21 (2).] on the question whether the application should be granted or refused, either in whole or in part, embodying in such report the results of any inquiry under clause (a) and (b).