Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 131 in Police Regulations, Calcutta, 1968 131. Arrest of Corporation employees. - When it is necessary to make enquiries among Corporation employees or to arrest a Corporation employee the assistance of the superior officers of the Corporation shall, whenever possible, be taken.
