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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Jharkhand - Subsection

Section 39(4)(a) in The Jharkhand State Agricultural University Act, 2000

(a)The transferred employees of the State Government shall remain in their respective cadres of their Department in the State Government on posts held by them in substantive capacity until their death, retirement, resignation or promotion to higher post.