Section 11(2)(x) in The Rajasthan Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1981

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(x)the Contractor shall notify any change in the number of migrant, workmen or the conditions of work to the Licensing Officer;

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