Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Haryana - Subsection

Section 73(b) in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998

(b)a sufficient number of copies of the draft licence to be furnished to all persons applying for them at a price notified by the Commission from time to time.