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Supreme Court - Daily Orders

M/S Seshasayee Steels P.Ltd.Tr.M.D. vs Asstt.Commr.Of I.T, Co. ... on 29 June, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.49                             COURT NO.11                 SECTION IIIA

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).   34815/2012

     (Arising out of impugned final judgment and order dated                   25/01/2012
     in TC No. 461/2011 passed by the High Court Of Madras)

     M/S SESHASAYEE STEELS P.LTD.TR.M.D.                                Petitioner(s)

                                                   VERSUS

     ASSTT.COMMR.OF I.T, CO. CIR-VI(2)CHENNAI                           Respondent(s)

     Date : 29/06/2016 This petition was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                 Mr. V. Ramasubramanian, Adv.

     For Respondent(s)                 Ms. Sadhana Sandhu, Adv.
                                       Mrs. Anil Katiyar, Adv.

                            UPON hearing counsel the Court made the following
                                            O R D E R

In view of the letter circulated by learned counsel for the petitioner seeking adjournment, list after two weeks.




                          (Jayant Kumar Arora)                (Chander Bala)
                                Sr. P.A.                       Court Master




Signature Not Verified

Digitally signed by
JAYANT KUMAR ARORA
Date: 2016.07.02
13:06:08 IST
Reason: