Supreme Court - Daily Orders
M/S Seshasayee Steels P.Ltd.Tr.M.D. vs Asstt.Commr.Of I.T, Co. ... on 29 June, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.49 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 34815/2012
(Arising out of impugned final judgment and order dated 25/01/2012
in TC No. 461/2011 passed by the High Court Of Madras)
M/S SESHASAYEE STEELS P.LTD.TR.M.D. Petitioner(s)
VERSUS
ASSTT.COMMR.OF I.T, CO. CIR-VI(2)CHENNAI Respondent(s)
Date : 29/06/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. V. Ramasubramanian, Adv.
For Respondent(s) Ms. Sadhana Sandhu, Adv.
Mrs. Anil Katiyar, Adv.
UPON hearing counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioner seeking adjournment, list after two weeks.
(Jayant Kumar Arora) (Chander Bala)
Sr. P.A. Court Master
Signature Not Verified
Digitally signed by
JAYANT KUMAR ARORA
Date: 2016.07.02
13:06:08 IST
Reason: