Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] UT Chandigarh - Subsection Section 7(ii) in The Capital of Punjab (Development and Regulation) (Chandigarh Amendment) Act, 1973 (ii)for the cancellation of any order made for the resumption of any site or building, or both, as the case may be; or
