[Cites 0, Cited by 0]
[Section 4]
[Entire Act]
State of Bihar - Subsection
Section 4(1) in Bihar District Mineral Foundations Rules, 2018
| Sl.No. | Name and Designation | Designation in Governing Council |
| 1 | Collector | Chaiiperson |
| 2 | Additional Collector | Co-Chairperson |
| 3 | Assistant Director Mines/ Mineral DevelopmentofFicer/Mines Inspector Member Secretary | |
| 4 | Director, District Rural Development Agency | Member |
| 5 | Divisional Forest Officer | Member |
| 6 | Civil Surgeon | Member |
| 7 | District Welfare Officer | Member |
| 8 | District Co-Ordinator, Jeevika | Member |
| 9 | District Accounts Officer | Member |
| 10 | District Cooperative Officer | Member |
| 11 | Any other officer authorized by the Collector. | Member |
| 12 | Two Representatives' One from Major Mineral &Other from Minor Mineral) from the holders of Mineral concessionbelonging to the concerned district Members | |
| 13 | Any person from mining affected area, nominatedby the Collector | Member |