Section 9 in Andhra Pradesh Compulsory Registration of Marriages Act, 2002
9. Memorandum of marriage presented after 30 days.
- The memorandum of factum of marriage may be presented to the Marriage Officer after expiry of a period of 30 days as specified in sub-section (1) of Section 8, and thereafter within a period of 60 days with the payment of fee of Rs. 100/- (one hundred only)
