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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(4) in The Bharathidasan University Act, 1981

(4)Every person whose name been entered in the register or renewed every five years on application made in that behalf to the Registrar within such time in such manner and on payment of such fee as may be prescribed by the statutes.