Bombay High Court
The Official Liquidator Of Rose Murarka ... vs Skypak Couriers Ltd on 7 December, 2022
Author: N. J. Jamadar
Bench: N. J. Jamadar
10-olr-69-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
OFFICIAL LIQUIDATOR'S REPORT NO.69 OF 2022
IN
COMPANY PETITION NO.466 OF 1995
VISHAL In the matter of Companies Act,
SUBHASH I of 1956.
PAREKAR
And
Digitally signed by
VISHAL SUBHASH In the matter of Ross Murarka
PAREKAR
Date: 2022.12.08 Finance Ltd. (In Liqn.)
11:00:52 +0530
Sky Pack Courier ...Petitioner
Mr. Anil Bhagure, Asstt. O.L. present.
CORAM : N. J. JAMADAR, J.
DATE : DECEMBER 07, 2022
P.C.:
1. Perused the report.
2. This report is taken out seeking permission to appoint a Chartered Accountant from the panel of Chartered Accountants to assist the Official Liquidator in adjudication of the claims and preparation of the list of the claims to be admitted and rejected against the assets of Ross Murarka Finance Limited, the company in liquidation.
3. Report is made absolute in terms of prayer clause (a).
(N. J. JAMADAR, J.)
Vishal Parekar, P.A. ...1