Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Odisha - Subsection Section 52(iii) in The Orissa Veterinary Council Rules, 1997 (iii)in debentures or other securities for money issue under the authorities of an Act or on behalf of any Municipal Body, Port Trust or City Improvement Trust.
