Section 4(2) in The U.P. Electro-Medical Maintenance Cell Engineering Service Rules, 1983

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State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Electro-Medical Maintenance Cell Engineering Service Rules, 1983

(2)The strength of the service and of each category of posts therein shall until orders varying the same are passed under sub-rule (1) be as given below ;

		Permanent	Temporary
(i)	Deputy Director (Electrical)	...	1
(ii)	Assistant Engineer (Electrical Cell).	...	5 (one Mechanical, one Electronics and threeElectrical):

Provided that the Governor may-

(i)leave unfilled or held in abeyance any vacant posts, without thereby entitling any person to compensation;

(ii)create such additional permanent or temporary posts as he may consider proper.

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State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Electro-Medical Maintenance Cell Engineering Service Rules, 1983