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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(e) in The Tamil Nadu Cinemas (Regulation) Act, 1955

(e)[ the procedure to be followed by persons submitting applications [for transfer or assignment of licence under sub-section (6-A) of section 5 or] [Section 4 of the Tamil Nadu Cinemas (Regulation) Amendment Act, 1956 (Tamil Nadu Act XXI of 1956), which came into force on the 30th January 1957.] for permission under section 5-A;]