Bombay High Court
Sambhaji Dnyanobha Shinde vs The State Of Maharashtra on 24 September, 2018
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 428 OF 2013
Satish Dattaraya Oak ....Applicant
V/S
The State Of Maharashtra ....Respondent
WITH CRIMINAL APPLN. U/S 482 NO. 374 OF 2013 Rajendra Pandharinath Ghorpade ....Applicant V/S The State Of Maharashtra ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 375 OF 2013 Sambhaji Dnyanobha Shinde ....Applicant V/S The State Of Maharashtra ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 376 OF 2013 Manoj Vasudev Vaidya ....Applicant V/S The State Of Maharashtra ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 377 OF 2013 Ruchita Rajendra Ghorpade ....Applicant V/S Page 1/3 ::: Uploaded on - 24/09/2018 ::: Downloaded on - 25/09/2018 01:57:54 ::: The State Of Maharashtra ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 430 OF 2013 Sudarshna Dharmaji Todankar ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 431 OF 2013 Nandkishor @ Ram Gopal Patkar And Anr ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 432 OF 2013 Milind Vitthal Narvekar And Ors ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH CR. WRIT PETITION NO. 4471 OF 2017 Balaram Janardan Suryarao ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent Mr.A. V. Chatuphale for Applicant in APL.No.428/2013. Ms.Minal Chandnani and Ganesh Mohite for the Petitioner in Cr.W.P.No.4471/2017 and Applicant in APL Nos.1024/2017, 1025/2017, 1030/2017, 1028/2017, 1029/2017,1000/2017 Mr.Makarand Kale i/by M/s.M.P.Vashi and Associates for the Page 2/3 ::: Uploaded on - 24/09/2018 ::: Downloaded on - 25/09/2018 01:57:54 ::: Applicant in APL.Nos.374/2013, 375/2013, 376/2013, 377/2013,430/2013.
Mr.Ganesh Gole for the Applicant in APL.No.431/2013 and 432/13.
Mr.S.R.Shinde, Addl PP for State.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 24th September, 2018 P.C. :
Stand over to 11/10/2018 to be heard along with Cr.PIL(St.)No.19/2015.
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