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Allahabad High Court

Anil Sharma And 3 Others vs Union Of India And Another on 16 January, 2020

Bench: Sudhir Agarwal, Rajeev Misra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

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Reserved on 27.11.2019
 
Delivered on 16.01.2020
 
Court No. - 34
 
Case :- WRIT - C No. - 31091 of 2019
 
Petitioner :- Anil Sharma And 3 Others
 
Respondent :- Union Of India And Another
 
Counsel for Petitioner :- Abhishek Kumar Srivastava,Virendra Kumar Srivastava
 
Counsel for Respondent :- A.S.G.I.,Varun Kumar Srivastava
 

 
Hon'ble Sudhir Agarwal, J.
 

Hon'ble Rajeev Misra, J.

1. Writ petition is partly allowed.

2. For detailed order, see our order of date passed in Writ-C No.12498 of 2019 (Jai Shankar Agrahari vs. Union of India and Another).

Order Date : 16.01.2020 Manish Himwan