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State of Punjab - Section

Section 4 in The Punjab Town Improvement Trust Gratuity Rules, 1971

4.

The maximum amount of gratuity payable to a [servant] [G.S.R. 70/PA 4/22 Section 73 Amendment/77 dated 16-6-1979 LS Part 3, 24-6-1977.] shall not exceed [16] months consolidated wages.