Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Himachal Pradesh - Subsection Section 12(5) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (5)The fee specified by the Commission shall be paid at the time of or before the presentation of the petition.
