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[Cites 0, Cited by 0] [Section 125(3)] [Section 125] [Entire Act]

Union of India - Subsection

Section 125(3)(a) in The Income Tax Act, 2025

(a)"Agnipath Scheme" means the scheme for enrolment in the Indian Armed Forces introduced vide letter No. 1(23)2022/D(Pay/Services), dated the 29th December, 2022, of the Government of India in the Ministry of Defence;