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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(9) in The U.P. Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2007

9.2The office of the Electricity Ombudsman shall function five days a week from 9:30 a m. to 6:00 p.m and observe holidays as observed by the State Government.