Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27M(2)] [Section 27M] [Entire Act] State of Madhya Pradesh - Subsection Section 27M(2)(b) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967 (b)for determining the compensation to be paid in cases falling under sub-section (2) of Section 27-C;