Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 107 in The Haryana Municipal Act, 1973 107. Limitation on operation of this Chapter. - The powers conferred by the last foregoing section shall be subject to any regulations, conditions or restriction which may be imposed by the rules.
