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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(e) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

(e)"Bhamashah Platform" means an electronic mechanism of interface between the resident and the Government department/government body created under the provisions of this Act;