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Rajasthan High Court - Jaipur

Rajendra Kumar Sharma S/O Shri ... vs The State Of Rajasthan on 20 September, 2021

Author: Arun Bhansali

Bench: Arun Bhansali

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

            S.B. Civil Writ Petition No. 10447/2021

1.    Rajendra Kumar Sharma S/o Shri Brijmohan Sharma,
      Aged About 67 Years, R/o Nearby Post Office, Kishanganj,
      District Baran, Rajasthan. (Appointed As Msw Vide Order
      Dated 29.05.1973 And Retired On 29.03.2001 From The
      Post Of Multi Purpose Worker Mpw)
2.    Babulal Choursiya S/o (Late) Shri Kanhaiya Lal Choursiya,
      Aged About 75 Years, R/o Near By Bohro Ki Masjid Shri Ji
      Ka Chouk, District Baran, Rajasthan (Appointed As Msw
      Vide Order Dated 14.105.1974 And Retired On 1999 From
      The Post Of Multi Purpose Worker (Mpw)
3.    Bhanwarlal Suman S/o Shri Nandlal Suman, Aged About
      79 Years, R/o Jhawariya Kuaa, Rajpura Ward,bihind Baba
      Kirana Store, District Baran, Rajasthan (Appointed As
      Msw Vide Order Dated 30.05.1962 And Retired On
      31.12.1999 From The Post Of Multi Purpose Worker
      (Mpw)
4.    Hajarilal Sharma S/o Shri Mathura Das, Aged About 72
      Years, R/o Village And Post Galawan, Tehsil Kishanganj,
      District Baran, Rajasthan (Appointed As Msw Vide Order
      Dated 11.08.1971 And Retired On 30.08.2008 From The
      Post Of Multi Purpose Worker (Mpw)
5.    Hiralal Gurjar S/o Shri Bherulal Gurjar, Aged About 77
      Years, R/o Mu- Po. Kishanganj, District Baran, Rajasthan
      (Appointed As Msw Vide Order Dated 20.08.1963 And
      Retired On 31.03.2001 From The Post Of Multi Purpose
      Worker (Mpw)
6.    Kesarilal S/o Shri Gobari Lal, Aged About 73 Years, R/o
      Leka Colony, Nearby Tejaji Ke Chabutare, District Baran,
      Rajasthan (Appointed As Msw Vide Order Dated
      09.08.1771 And Retired On 31.03.2008 From The Post Of
      Multi Purpose Worker (Mpw)
7.    Kesarilal Suman S/o Shri Bherulal, Aged About 70 Years,
      R/o Dhohat,tehsil-Mangrol, District Baran, Rajasthan
      (Appointed As Msw Vide Order Dated 04.06.1974 And
      Retired On 31.01.2002 From The Post Of Multi Purpose
      Worker (Mpw)
8.    Mohammda Siddik S/o (Late) Shri Ismayal Khan, Aged
      About 67 Years, R/o Mu. Po. Sarwal, Tehsil Chhipa
      Badaud, District Baran, Rajasthan (Appointed As Msw
      Vide Order Dated 07.04.1978 And Retired On 31.10.1999
      From The Post Of Multi Purpose Worker (Mpw)
9.    Mohanlal Sharma S/o (Late) Shri Ramkaran Sharma,
      Aged About 68 Years, R/o Gram Bamli, Post Bamla, Tehsil
      And District-Baran, Rajasthan (Appointed As Msw Vide
      Order Dated 20.05.1972 And Retired On 31.08.2013
      From The Post Of Multi Purpose Worker (Mpw)
10.   Nathulal Verma S/o (Late) Sitaram Verma, Aged About 65
      Years, R/o Mushir Paheda, Tehsil And District Baran,
      Rajasthan (Appointed As Msw Vide Order Dated
      22.05.1978 And Retired On 31.08.2015 From The Post Of
      Multi Purpose Worker (Mpw)
11.   Nihala Ahamad Pathan S/o Shri Lal Mohammad, Aged

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      About 70 Years, R/o Gram Baldada, Tehsil-Anta, District
      Baran, Rajasthan. (Appointed As Msw Vide Order Dated
      15.04.1972 And Retired On 30.04.2010 From The Post Of
      Multi Purpose Worker (Mpw)
12.   Ramdayal Meena S/o Shri Dhannalal, Aged About 73
      Years, R/o Vedpur, Tehsil-Atru, District-Baran, Rajasthan
      (Appointed As Msw Vide Order Dated 07.09.1978 And
      Retired On 28.02.2010 From The Post Of Multi Purpose
      Worker (Mpw)
13.   Ramprasad Sharma S/o (Late) Shri Badrinarayan Sharma,
      Aged About 79 Years, R/o Susawan Shahbad Road,
      Nearby Ramdware, District Baran, Rajasthan (Appointed
      As Msw Vide Order Dated 09.08.1771 And Retired On
      31.05.2008 From The Post Of Multi Purpose Worker
      (Mpw)
14.   Ramswroop Malviya S/o (Late) Shri Durgashankar
      Malviya, Aged About 69 Years, R/o Tel Factor, Nearby
      Subodh School, Jhalawar Road, District Baran, Rajasthan
      (Appointed As Msw Vide Order Dated 20.11.1973 And
      Retired On 31.03.2012 From The Post Of Multi Purpose
      Worker (Mpw)
15.   Satynarayan Gautam S/o (Late) Shri Ramgopal Gautam,
      Aged About 67 Years, R/o Mala Devi Pahad, Nearby Bihari
      Mandir District-Baran, Rajasthan (Appointed As Msw Vide
      Order Dated 16.11.1972 And Retired On 31.07.2014
      From The Post Of Multi Purpose Worker (Mpw)
16.   Smt.nirmala Devi W/o (Late) Shri Brijmohan Tailar, Aged
      About 69 Years, R/o House No. A/17, Shivaji Nagar,
      District-Baran, Rajasthan (Appointed As Msw Retired
      From The Post Of Multi Purpose Worker (Mpw)
17.   Smt. Maya Devi W/o (Late) Shri Ganesh Sharma, Aged
      About 65 Years, R/o Chhipabadod, District Baran,
      Rajasthan (Appointed As Msw And Retired From The Post
      Of Multi Purpose Worker (Mpw)
18.   Suresh Chand Nigam S/o (Late) Shri Basanti Lal Nigam,
      Aged About 69 Years, R/o House No. 1152 Rbh, Jawahar
      Nagar,    Jhalawar    Road      District-Baran,     Rajasthan
      (Appointed As Msw Vide Order Dated 17.04.1972 And
      Retired On 31.07.2012 From The Post Of Multi Purpose
      Worker (Mpw)
                                                     ----Petitioners
                            Versus
1.    The State Of Rajasthan, Through Secretary, Medical And
      Health     Department,     Government       Of     Rajasthan,
      Secretariat, Jaipur
2.    Secretary,    Finance    Department,       Government       Of
      Rajasthan, Secretariat, Jaipur.
3.    Principal Secretary To Government, Department Of
      Personnel, Main Building, Secretariat, Jaipur (Rajasthan)
4.    Director, Medical And Family Welfare Department,
      Swasthya Bhawan, Jaipur.
5.    The Additional Director (Admn.) Medical And Health
      Services, Swasthya Bhawan, Jaipur.
6.    Chief Medical And Health Officer, Government Hospital,
      Bundi (Raj.)

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7.      Chief Medical And Health Officer, Government Hospital,
        Sawai Madhopur (Raj.)
                                               ----Respondents

For Petitioner(s) : Mr. Rajendra Sharma.

For Respondent(s)        :



           HON'BLE MR. JUSTICE ARUN BHANSALI

                                    Order

20/09/2021

It is submitted by learned counsel for the petitioners that the present writ petition is squarely covered by the Judgment of this Court in Dadam Das Vaishnav v. State of Rajasthan & Ors.: S.B. Civil Writ Petition No.8309/2012 decided on 20.5.2013.

Learned counsel for the respondent-State submits that though the issue raised in the present writ petition is squarely covered by the judgment of this Court in the case of Dadam Das (supra), however, it is submitted that as the petitioners have raised the issue belatedly, the material relief to them be restricted.

Reliance has been placed in the judgment of Hon'ble Supreme Court Union of India & Ors. v. Tarsem Singh : (2008) 8 SCC 648.

In so far as the relief being claimed by the petitioners is concerned, there is no dispute that the same is governed by the law laid down by this Court in the case of Dadam Das ( supra).

In so far as the plea raised by the respondents is concerned, a Co-ordinate Bench of this Court in Ramchandra Sharma v. The State of Rajasthan & Ors. : SBCWP No.11254/2016 decided on 7.10.2016 dealing with another writ petition of identical nature (Downloaded on 20/09/2021 at 10:39:56 PM) (4 of 4) [CW-10447/2021] after noticing the submissions of learned counsel for the respondents held as under:-

"A perusal of the judgment rendered by the Apex Court in the case of Union of India (supra) shows that the same does not apply to the facts of the present case. In the present case, no third party rights have been affected. It pertains to a financial loss which is a continuing injury to the petitioners."

In view thereof, the submissions made by learned counsel appearing for the respondents regarding restricting the relief to the petitioners cannot be countenanced.

Consequently, the writ petition filed by the petitioners is allowed. The respondents are directed to allow the selection grades to the petitioners on completion of 9, 18 & 27 years of service in terms of the directions mentioned in the case of Dadam Das (supra).

(ARUN BHANSALI),J 79-SACHIN KHUSHWAHA /685 (Downloaded on 20/09/2021 at 10:39:56 PM) Powered by TCPDF (www.tcpdf.org)