Punjab-Haryana High Court
State Of Haryana And Another vs Davinder Singh And Another on 14 November, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.3178 of 2013 (O&M)
(L.A.C.No.51 of 2010)
State of Haryana and another ...Appellants
Vs.
Davinder Singh and another ...Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr.D.D.Gupta, Additional Advocate General, Haryana for the appellants.
None for the respondents.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.3114 of 2013, titled as State of Haryana and another vs. Khushi Ram and another.
(RAJESH BINDAL) 14.11.2013 JUDGE savita Kadian Savita 2013.12.12 14:20 I attest to the accuracy and integrity of this document High Court Chandigarh Kadian Savita 2013.12.12 14:20 I attest to the accuracy and integrity of this document High Court Chandigarh