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Punjab-Haryana High Court

State Of Haryana And Another vs Davinder Singh And Another on 14 November, 2013

Author: Rajesh Bindal

Bench: Rajesh Bindal

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH

                                            R.F.A. No.3178 of 2013 (O&M)
                                            (L.A.C.No.51 of 2010)


            State of Haryana and another                         ...Appellants

                                      Vs.


            Davinder Singh and another                           ...Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr.D.D.Gupta, Additional Advocate General, Haryana for the appellants.

None for the respondents.

RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.3114 of 2013, titled as State of Haryana and another vs. Khushi Ram and another.

(RAJESH BINDAL) 14.11.2013 JUDGE savita Kadian Savita 2013.12.12 14:20 I attest to the accuracy and integrity of this document High Court Chandigarh Kadian Savita 2013.12.12 14:20 I attest to the accuracy and integrity of this document High Court Chandigarh