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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of West Bengal - Subsection

Section 49(1A) in The West Bengal Correctional Services Act, 1992

(1A)The State Government, for the purposes of sub-section (1), may, by notification, provide for formation of club for the purpose of sports and cultural activities for the prisoners, in such manner and subject to such conditions as it may deem fit.