Supreme Court - Daily Orders
Bdr Pharmaceuticals International ... vs Icici Lombard General Insurance Pvt. ... on 13 September, 2018
ITEM NO.39 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 159/2018
BDR PHARMACEUTICALS INTERNATIONAL PVT. LTD. Appellant(s)
VERSUS
ICICI LOMBARD GENERAL INSURANCE PVT. LTD. Respondent(s)
Date : 13-09-2018 This appeal was called on for hearing today.
For Appellant(s)
Mr. Aishwary Kumar Tiwari, Adv.
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Await service/track report in respect of the sole respondent.
List again on 28.9.2018.
KAPIL MEHTA Registrar 13.9.2018 rd Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2018.09.15 12:35:00 IST Reason: