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Supreme Court - Daily Orders

Bdr Pharmaceuticals International ... vs Icici Lombard General Insurance Pvt. ... on 13 September, 2018

     ITEM NO.39                              REGISTRAR COURT. 1                  SECTION XVII

                                     S U P R E M E C O U R T O F       I N D I A
                                             RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Civil Appeal                   No(s).   159/2018

     BDR PHARMACEUTICALS INTERNATIONAL PVT. LTD.                             Appellant(s)

                                                        VERSUS

     ICICI LOMBARD GENERAL INSURANCE PVT. LTD.                               Respondent(s)


     Date : 13-09-2018 This appeal was called on for hearing today.


     For Appellant(s)
                                          Mr. Aishwary Kumar Tiwari, Adv.
                                          Mr. Rameshwar Prasad Goyal, AOR

     For Respondent(s)


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Await service/track report in respect of the sole respondent.

List again on 28.9.2018.

KAPIL MEHTA Registrar 13.9.2018 rd Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2018.09.15 12:35:00 IST Reason: