Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 674 in Punjab Jail Manual 674. One hour daily allowed for Mid-day parades. - The periods of rest prescribed under the preceding rule, are to be in addition to one hour allowed daily at 11 A.M. to all prisoners throughout the year for the midday parades and rest.
