Section 70(1)(b) in Uttarakhand Co-Operative Societies Act, 2003

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State of Uttarakhand - Subsection

Section 70(1)(b) in Uttarakhand Co-Operative Societies Act, 2003

(b)between a member, past member or any person claiming through a member, past member or decreased member, and the society, its committee of management or any officer, agent or employee of the society, including any past officer, agent or employee; or

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State of Uttarakhand - Subsection

Section 70(1)(b) in Uttarakhand Co-Operative Societies Act, 2003