Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 19 in The Orissa Goshala Act, 1961 19. Bar of application of the Charitable and Religious Trusts Act, 1920. - The provisions of the Charitable and Religious Trusts Act, 1920 (14 of 1920) shall not apply to any Goshala registered under this Act.
