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Allahabad High Court

Vinod Kumar {Upza} vs Upper Ayukt Lucknow Division Lucknow ... on 20 July, 2010

Court No. - 19

Case :- MISC. SINGLE No. - 2730 of 2006

Petitioner :- Vinod Kumar {Upza}
Respondent :- Upper Ayukt Lucknow Division Lucknow And 2 Others
Petitioner Counsel :- Vijay Kumar Pandey
Respondent Counsel :- C.S.C.

Hon'ble S.C. Chaurasia,J.

Learned counsel for petitioner prays for and is granted two weeks further time to file rejoinder affidavit. No further time will be granted. List thereafter.

Interim order, if any, shall continue till the date of next listing. Order Date :- 20.7.2010 psd