Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Jammu-Kashmir - Subsection Section 67(viii) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997 (viii)take such steps as deemed necessary for execution of the decision of the Boards;
