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Delhi High Court - Orders

Juki Singapore Pte Ltd vs M/S. Jay Cee Enterprises Pvt. Ltd. And ... on 13 January, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                 $~R-15
                 *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                 +        CS(OS) 1760/2003 & I.A. 15677/2009
                          JUKI SINGAPORE PTE LTD.                                 ..... Plaintiff
                                       Through: None.

                                             Versus

                          M/S. JAY CEE ENTERPRISES PVT. LTD. AND ANR
                                                                 ..... Defendants
                                         Through: None.
                          CORAM:
                          HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                             ORDER

% 13.01.2023 There is no appearance on behalf of both the parties. Issue Court notice to both the parties, returnable on 13th February, 2023.

List the matter the in the category of "Regular matters".

CHANDRA DHARI SINGH, J JANUARY 13, 2023 gs Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:16.01.2023 19:23:52