Delhi High Court - Orders
Juki Singapore Pte Ltd vs M/S. Jay Cee Enterprises Pvt. Ltd. And ... on 13 January, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~R-15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1760/2003 & I.A. 15677/2009
JUKI SINGAPORE PTE LTD. ..... Plaintiff
Through: None.
Versus
M/S. JAY CEE ENTERPRISES PVT. LTD. AND ANR
..... Defendants
Through: None.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 13.01.2023 There is no appearance on behalf of both the parties. Issue Court notice to both the parties, returnable on 13th February, 2023.
List the matter the in the category of "Regular matters".
CHANDRA DHARI SINGH, J JANUARY 13, 2023 gs Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:16.01.2023 19:23:52